Charanjit Singh Bedi And Ors vs Chuni Lal
2024 Latest Caselaw 7182 P&H

Punjab-Haryana High Court

Charanjit Singh Bedi And Ors vs Chuni Lal on 4 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                              2024:PHHC:045972

                               IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                              CHANDIGARH
                     214
                                                                            RSA-874-1997 (O&M)
                                                                       Date of decision: 04.04.2024

                     Charanjit Singh Bedi deceased through LRs etc.                ... Appellant(s)
                                                      Versus
                     Chuni Lal deceased through LRs                               ...Respondent(s)

                     CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                     Present :     None for the appellants.

                                   Mr. Vasu Gupta, Advocate for
                                   Mr. Prateek Mahajan, Advocate for respondents No.(i) to (ix).

                     ALKA SARIN, J. (ORAL)

1. The present appeal pertains to the year 1997. Vide order dated 12.12.2023 notice was issued to the appellants. As per the service report, appellants No.1(i) to 1(iii) and 2 remain unserved due to incomplete addresses. These are the only addresses which were given in the memo of parties and in the judgments and decrees passed by the Trial Court and the First Appellate Court. Neither anyone has appeared on behalf of the legal representatives of the appellant No.1, nor anybody has put in appearance on behalf of the appellant No.2.

2. In view thereof, this Court is left with no other option but to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case anything survives in the matter. Pending applications, if any, also stand disposed off.

                     04.04.2024                                              (ALKA SARIN)
                     Ankur                                                      JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO