Bhupinder Singh And Others vs Union Of India And Others
2024 Latest Caselaw 7102 P&H

Punjab-Haryana High Court

Bhupinder Singh And Others vs Union Of India And Others on 3 April, 2024

Author: Deepak Sibal

Bench: Deepak Sibal

                                      Neutral Citation No:=2024:PHHC:044506-DB




                                                                2024:PHHC:044506-DB

    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                 CHANDIGARH
112                              LPA-288-2024 (O&M)
                                 Date of decision: 03.04.2024
BHUPINDER SINGH AND OTHERS
                                                        Appellants
                          VERSUS
UNION OF INDIA AND OTHERS                          ...Respondents

CORAM : HON'BLE MR. JUSTICE DEEPAK SIBAL
         HON'BLE MR. JUSTICE DEEPAK MANCHANDA

Present:      Mr. Vishnu Dutt, Advocate for
              Mr. Naveen Bawa, Advocate for the appellants.
                    ****

DEEPAK SIBAL, J.(ORAL)

(1) Learned counsel for the appellants contends that the appellants'

prayer before the learned Single Judge was for the grant of compensation and

though this issue was argued before the learned Single Judge no finding on the

same has been returned. Therefore, the appellants be permitted to withdraw the

present appeal to enable them to move the learned Single Judge through filing

of an appropriate application seeking therein review/modification of the

judgment impugned through the instant appeal.

(2) Dismissed as withdrawn with liberty as prayed for.

(3) It is clarified that in case the review application, the liberty for

which has been sought and got through the instant order, is filed and is rejected

by the learned Single Judge, it shall not preclude the appellants to challenge the

impugned judgment and such rejection, in accordance with law.

(4) All pending miscellaneous application(s) also stand disposed of.

(DEEPAK SIBAL) JUDGE

(DEEPAK MANCHANDA) JUDGE April 03, 2024 Nisha Yadav Whether reasoned/speaking? Yes/No Whether reportable? Yes/No

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