Narinder Kaur vs State Of Punjab & Ors
2024 Latest Caselaw 7101 P&H

Punjab-Haryana High Court

Narinder Kaur vs State Of Punjab & Ors on 3 April, 2024

                                               Neutral Citation No:=2024:PHHC:044476
‭CWP-8182-2012‬                                                       ‭2024:PHHC:044476‬
                                                                                 ‭-‬‭1‬‭-‬

                 ‭IN THE HIGH COURT OF PUNJAB AND HARYANA‬
                             ‭AT CHANDIGARH‬
‭211‬
                                                                  ‭CWP-8182-2012‬
                                                                   ‭Date of decision: 03.04.2024‬

‭Narinder Kaur‬                                                              ‭ ...Petitioner‬
                                          ‭Versus‬‭‬
‭State of Punjab and others‬                                          ‭ ‬      ‭...Respondents‬

‭CORAM:‬ ‭HON'BLE MR. JUSTICE AMAN CHAUDHARY‬ ‭*****‬ ‭Present :‬ ‭Mr. P.K. Goklaney, Advocate for the petitioner.‬

‭Mr. Arun Gupta, DAG, Punjab.‬

‭*****‬ ‭AMAN CHAUDHARY. J (Oral)‬ ‭1.‬ ‭The‬ ‭prayer‬ ‭in‬ ‭the‬ ‭present‬ ‭Civil‬ ‭Writ‬ ‭Petition‬ ‭under‬ ‭Articles‬

‭226/227‬ ‭of‬ ‭the‬ ‭Constitution‬ ‭of‬ ‭India,‬ ‭is‬ ‭to‬ ‭issue‬ ‭a‬ ‭writ‬ ‭in‬ ‭the‬ ‭nature‬ ‭of‬

‭mandamus,‬‭for‬‭directing‬‭the‬‭respondents‬‭to‬‭consider‬‭the‬‭name‬‭of‬‭the‬‭petitioner‬

‭for the post of Punjabi Mistress in view of the advertisement.‬

‭2.‬ ‭Learned‬ ‭State‬ ‭counsel‬ ‭submits‬ ‭that‬ ‭the‬ ‭Division‬ ‭Bench‬ ‭of‬ ‭this‬

‭Court‬ ‭vide‬ ‭judgment‬ ‭dated‬ ‭16.03.2022‬ ‭in‬ ‭LPA-1233-2016,‬ ‭had‬ ‭upheld‬ ‭the‬

‭decision‬ ‭rendered‬ ‭in‬ ‭a‬ ‭batch‬ ‭of‬ ‭petitions,‬ ‭with‬ ‭lead‬ ‭case‬ ‭being‬

‭CWP-22198-2012,‬‭decided‬‭on‬‭16.02.2016,‬ ‭involving‬‭the‬‭same‬‭issue‬‭as‬‭in‬‭the‬

‭present case.‬

‭3.‬ ‭Learned‬ ‭counsel‬ ‭for‬ ‭the‬ ‭petitioner‬ ‭having‬ ‭been‬ ‭unable‬ ‭to‬

‭controvert‬ ‭the‬ ‭aforesaid‬ ‭or‬ ‭cite‬ ‭any‬ ‭contrary‬ ‭law,‬ ‭the‬ ‭present‬ ‭petition‬ ‭is‬ ‭also‬

‭hereby dismissed.‬

‭ (AMAN CHAUDHARY) ‬ 0‭ 3.04.2024‬ ‭ ‬ ‭ ‬ ‭ JUDGE‬ ‭Hemant‬ ‭ hether speaking/reasoned‬ W :‭‬ ‭ es / No‬ Y ‭Whether reportable‬ ‭:‬ ‭Yes / No‬

1 of 1