Tarun vs Vinay And Ors
2024 Latest Caselaw 7098 P&H

Punjab-Haryana High Court

Tarun vs Vinay And Ors on 3 April, 2024

Author: Jasjit Singh Bedi

Bench: Jasjit Singh Bedi

                                                                                  2024:PHHC: 045196

                                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                    CHANDIGARH

             270-1                                      CRR-3255-2017 (O&M)
                                                        Date of decision: 03.04.2024

             TARUN                                                          ... PETITIONER(S)
                                                              VERSUS
             VINAY AND ORS.                                                      ...RESPONDENT(S)

             CORAM: HON'BLE MR. JUSTICE JASJIT SINGH BEDI

             Present:                 Mr. Randeep Tanwar, Advocate for
                                      Mr. P.K. Dwivedi, Advocate
                                      for the petitioner(s).

                                      Mr. Ashutosh Verma, Advocate
                                      for the respondents No.1 and 2.

                       ****
             JASJIT SINGH BEDI, J. (Oral)

The learned counsel for the petitioner seeks permission to

withdraw the present petition.

Ordered accordingly.

(JASJIT SINGH BEDI) JUDGE 03.04.2024 Kusum

Whether speaking/reasoned Yes/No Whether Reportable Yes/No

authenticity of this order/judgment Punjab & Haryana High Court, CHD