Hako Ram vs Telu Ram
2024 Latest Caselaw 7097 P&H

Punjab-Haryana High Court

Hako Ram vs Telu Ram on 3 April, 2024

                                      Neutral Citation No:=2024:PHHC:044570



                                                               2024:PHHC:044570
           IN THE PUNJAB AND HARYANA HIGH COURT AT
                          CHANDIGARH

131                                                                 RSA-777-1993
                                                      Date of Decision: 03.04.2024

HAKO RAM AND ANOTHER
                                                                      ... Appellants
                                      VERSUS
TELU RAM AND OTHERS
                                                                    ... Respondents
CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ.
                                   ****
Present:      Mr. Aman Raj Bawa, Advocate for the appellants.
              None for respondents.
                                         ****
VINOD S. BHARDWAJ, J. (ORAL)

The instant appeal has been preferred by the appellants-plaintiffs against the judgment and decree dated 04.01.1993 passed by the District Judge, Hoshiarpur, whereby the appeal preferred by the respondents-defendants against the judgment and decree dated 17.08.1990 passed by the Addl. Senior Sub Judge, Garhshankar had been partly allowed.

Counsel appearing on behalf of the appellants-plaintiffs contends that despite best efforts, he could not get in touch with the appellants and as such, he has no further instructions in the matter.

Also there is no representation on behalf of the respondents- defendants.

Dismissed for want of prosecution.

Learned counsel for the appellants may file an appropriate application for restoration of the appeal as soon as he gets instructions; but not later than a period of four months from today.

                                                      (VINOD S. BHARDWAJ)
APRIL 03, 2024                                              JUDGE
rajender

                    Whether speaking/reasoned          : Yes/No
                    Whether reportable                 : Yes/No




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