Gurpreet Kaur vs Hssc
2024 Latest Caselaw 7096 P&H

Punjab-Haryana High Court

Gurpreet Kaur vs Hssc on 3 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                 2024:PHHC:045134

                          IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        122                                        RA-CW-25-2024 (O&M)
                                                                   IN CWP-27479-2016
                                                                   Date of Decision : 03.04.2024


                        Gurpreet Kaur                                         ....Review-Applicant

                                                         VERSUS

                        Haryana Staff Selection Commission                          ....Respondent


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    Mr. Ravinder Bunger, Advocate for the Review-applicant .


                        ALKA SARIN, J. (Oral)

1. After arguing for some time, learned counsel for the review-

applicant seeks permission to withdraw the present review application.

Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

( ALKA SARIN ) 03.04.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment