Ravjot Singh vs State Of Punjab And Others
2024 Latest Caselaw 7030 P&H

Punjab-Haryana High Court

Ravjot Singh vs State Of Punjab And Others on 3 April, 2024

Author: Gurvinder Singh Gill

Bench: Gurvinder Singh Gill

                                                                                    2024:PHHC:044893

                                   In The High Court for the States of Punjab and Haryana
                                                 At Chandigarh

                                                                   CRM-13677-2024 in/and
                                                                   CRM-M-27790-2018 (O&M)
                                                                   Date of Decision:- 03.04.2024

                 Ravjot Singh                                                        ... Petitioner

                                                           Versus

                 State of Punjab and others                                          ... Respondents


                 CORAM: HON'BLE MR. JUSTICE GURVINDER SINGH GILL


                 Present:-            Mr. Vaibhav Sehgal, Advocate, for the petitioner.

                                      Mr. Gauravdeep Singh Dhaliwal, AAG, Punjab.

                                      *****

                 GURVINDER SINGH GILL, J. (Oral)

CRM-13677-2024

In view of the reasons mentioned in the application, the same is

allowed and the matter is preponed from 20.08.2024 and is taken on Board

today.

Main case

Today, at the very outset, the learned counsel for the petitioner

submits that having regard to the order passed in the connected petition i.e.

CRM-M-12399-2024, he may be permitted to withdraw the present petition.

In view of the aforesaid request, the present petition is

dismissed as withdrawn.

                 03.04.2024                                              (GURVINDER SINGH GILL)
                 mohan                                                           JUDGE
                                      Whether speaking /reasoned         Yes / No

                                      Whether Reportable                 Yes / No

integrity of this order/judgment