Ram Niwas And Others vs State Of Haryana And Others
2024 Latest Caselaw 6939 P&H

Punjab-Haryana High Court

Ram Niwas And Others vs State Of Haryana And Others on 2 April, 2024

Author: G.S.Sandhawalia

Bench: G.S.Sandhawalia

                                  Neutral Citation No:=2024:PHHC:044045-DB

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

224                                                        2024:PHHC:044045-DB

                                                    LPA No.1925 of 2023 (O & M)
                                                      Date of Decision: 02.04.2024

Ram Niwas and others                                               .....Appellant(s)

                                       Versus

State of Haryana and others
                                                                  ....Respondent(s)

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA, ACTING CHIEF JUSTICE HON'BLE MS. JUSTICE LAPITA BANERJI

Present: Mr. R.S. Sangwan, Advocate, for the appellants.

Mr. Deepak Balyan, Addl. A.G., Haryana.

G.S.SANDHAWALIA, ACTING CHIEF JUSTICE (Oral)

For orders, see judgment of even date passed in LPA-1886-2023, Jai

Bhagwan vs. State of Haryana and others.

                                                         (G.S. SANDHAWALIA)
                                                        ACTING CHIEF JUSTICE



02.04.2024                                                  (LAPITA BANERJI)
shivani                                                           JUDGE

Whether reasoned/speaking                     Yes
Whether reportable                            No




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