Kiran Devi And Another vs State Of Punjab And Others
2024 Latest Caselaw 6936 P&H

Punjab-Haryana High Court

Kiran Devi And Another vs State Of Punjab And Others on 2 April, 2024

SANDEEP SETHI
2024.04.09 00:53

2024:PHHC:043713

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
(258)
CRWP-8028-2023
Date of Decision:-02.04.2024

Kiran Devi and another

beeeee Petitioners
Versus
State of Punjab and others
beeeee Respondents
CORAM: HON'BLE MR. JUSTICE ALOK JAIN
3k 6 2 ie
Present: Mr. Anosh Samson, Advocate for the petitioners.
Mr. Kuljit Singh, Addl. A.G., Punjab.
3 2 3 3k
ALOK JAIN, J. (Oral)

1. The present petition has been filed, inter alia, for grant of

protection to the petitioners from the hands of respondent Nos.4 and 5.

2. Learned counsel for the petitioners prays for withdrawal of the present petition.

3. In light of the above, the present petition is dismissed as

withdrawn without expressing any opinion on the merits of the case.

(ALOK JAIN) JUDGE April 02, 2024.

Sandeep

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

| attest to the accuracy and integrity of this Order/Judgment