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Sanjiv Kumar @ Sanju vs State Of Punjab
2024 Latest Caselaw 6918 P&H

Citation : 2024 Latest Caselaw 6918 P&H
Judgement Date : 2 April, 2024

Punjab-Haryana High Court

Sanjiv Kumar @ Sanju vs State Of Punjab on 2 April, 2024

Author: Anoop Chitkara

Bench: Anoop Chitkara

                                             Neutral Citation No:=2024:PHHC:043565
                                                                             2024:PHHC:043565


202

               IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                                                               CRA-S No.1445-SB of of 2010 (O&M)
                                                                      Date of Decision: 02.04.2024
Sanjiv Kumar @ Sanju
                                                                                   ........ Pe  oner
                                                               V/s.
State of Punjab
                                                                                  ........Respondent
CORAM:         HON'BLE MR. JUSTICE ANOOP CHITKARA

               ***

Present:       Mr. B.S. Sewak, Advocate for the appellant.

               Mr. Sukhdev Singh, Assistant A.G., Punjab.

             ***
Anoop Chitkara, J. (Oral)
 FIR No.     Dated          Police Sta:on            Sec:ons
 121         23.10.2006     Morinda                  Sec on 21 of NDPS Act.


The appellant aggrieved against the judgment of convic on and order of sentence dated 22.03.2010 passed by the trial Court in the FIR cap oned above, has come up before this Court by filing the present appeal.

2. State counsel submits that the appellant has expired on 19.06.2019 and handed over to that effect short affidavit of S.H.O. concerned in Court today which is taken on record.

3. Given above, the present appeal is disposed of as abated. Surety bonds, if any furnished, stand discharged. Pending applica ons, if any, stand disposed of.

02nd April, 2024                                               (ANOOP CHITKARA)
Sonia Puri                                                         JUDGE


Whether Speaking/Reasoned     Yes/No
Whether Reportable            Yes/No




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