Sarabjit Singh vs Pardeep Singh And Others
2024 Latest Caselaw 6915 P&H

Punjab-Haryana High Court

Sarabjit Singh vs Pardeep Singh And Others on 2 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                    2024:PHHC:044266

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        122                                          CR No.510 of 2024 (O&M)
                                                                     Date of Decision : 02.04.2024


                        Sarabjit Singh                                                    ....Petitioner

                                                          VERSUS

                        Pardeep Singh and Others                                       ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    Mr. S.S. Rangi, Advocate for the petitioner.


                        ALKA SARIN, J. (Oral)

1. After arguing for some time, learned counsel for the petitioner

seeks permission to withdraw the present petition. Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

( ALKA SARIN ) 02.04.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment