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Prem Singh vs Sardara Singh & Ors
2024 Latest Caselaw 6893 P&H

Citation : 2024 Latest Caselaw 6893 P&H
Judgement Date : 2 April, 2024

Punjab-Haryana High Court

Prem Singh vs Sardara Singh & Ors on 2 April, 2024

                                                                                          2024:PHHC:043634

               RSA-2499-2010 (O&M)                                                                      -1-

               201-2

                               IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                              CHANDIGARH
                                                   ***
                                                         RSA-2499-2010 (O&M)
                                                         Date of Decision: 02.04.2024

               Prem Singh                                                                   ....Appellant

                                                              Versus

               Sardara Singh and others                                                    ....Respondents

               CORAM: HON'BLE MR. JUSTICE HARSH BUNGER

               Present :                 None.


               HARSH BUNGER, J. (Oral)

1. On 17.11.2023, the following order was passed by a

Co-ordinate Bench of this Court:

"Despite the fact case has been called out twice, there is no representation on behalf of the appellants.

In the interest of justice, adjourned to 02.04.2024. Photocopy of this order be placed on the file of connected case."

2. Even today, despite second call, there is no representation on

behalf of the parties. It appears that the parties are no more interested in

pursuing the present appeal.

3. In view of the above, the present appeal along with all pending

applications is dismissed for non-prosecution.





               02.04.2024                                                        (HARSH BUNGER)
               Himani                                                                JUDGE

               Whether speaking/reasoned:                     Yes/No
               Whether reportable:                            Yes/No




authenticity of this document/judgment

 
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