Jai Singh vs Sohan Singh
2024 Latest Caselaw 6872 P&H

Punjab-Haryana High Court

Jai Singh vs Sohan Singh on 2 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                     2024:PHHC:044144

                            221
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                          RSA-2806-1997 (O&M)
                                                                          Date of decision : 02.04.2024


                            Jai Singh                                                      ... Appellant(s)
                                                                 Versus
                            Sohan Singh (deceased) through LRs and Another               ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :      None for the appellant.

                                           Mr. Jaivir Singh, Advocate for
                                           Mr. Arvind Mittal, Advocate for respondent No.1.


                            ALKA SARIN, J. (ORAL)

1. On 18.12.2023 the learned counsel for the appellant stated that he has no instructions in the matter and notice was issued to the appellant. As per the office report, the appellant remains unserved as he could not be traced. This is the only address which was given in the memo of parties as well as in the judgments and decrees of both the Courts. Today no one has put in appearance on behalf of the appellant. In view thereof, this Court is left with no other option but to dismiss the present appeal for non- prosecution.

2. Dismissed for non-prosecution with liberty to revive in case anything survives in the matter. Pending applications, if any, also stand disposed off.

                            02.04.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.