Sajjan Singh vs Nachhattar Singh
2024 Latest Caselaw 6865 P&H

Punjab-Haryana High Court

Sajjan Singh vs Nachhattar Singh on 2 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                      2024:PHHC:043933

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         203                                             RSA-1737-1995 (O&M)
                                                                         Date of Decision : 02.04.2024

                         SAJJAN SINGH                                                       .... Appellant
                                                             VERSUS
                         NACHHATTAR SINGH AND ANR                                        .... Respondents

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      None.

                         ALKA SARIN, J. (ORAL)

1. The present appeal pertains to the year 1995. Vide order dated

22.11.2023 notices were issued to the parties.

2. As per the Office report, notice issued to the appellant has been

received back with the report that the sole appellant has since died. Notices

issued to the respondents have been received back duly served, however, no

one has appeared on behalf of the respondents. No one has appeared on

behalf of the legal heirs of the sole appellant either.

3. In view thereof, this Court is left with no other option but to

dismiss the present appeal for non-prosecution.

4. Dismissed for non-prosecution with liberty to revive in case

anything survives. Pending applications, if any, also stand disposed off.

                         02.04.2024                                                (ALKA SARIN)
                         Aman Jain                                                    JUDGE

                                        NOTE:       Whether speaking/non-speaking: Speaking
                                                    Whether reportable: Yes/No






integrity of this judgment/order.