Guru Hargobind Charitable Medical ... vs National Commission For Indian System ...
2024 Latest Caselaw 6783 P&H

Punjab-Haryana High Court

Guru Hargobind Charitable Medical ... vs National Commission For Indian System ... on 1 April, 2024

Author: Deepak Sibal

Bench: Deepak Sibal

                                         Neutral Citation No:=2024:PHHC:044111-DB



                                                                     2024:PHHC:044111-DB

      IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

Sr. No.101-2                                                    CWP-27603-2023 (O&M)
                                                             Date of decision : 01.04.2024


Guru Hargobind Charitable Medical Educational Society                       .....Petitioner

                                          Versus

National Commission for Indian System of Medicine and others              ..... Respondents

CORAM :        HON'BLE MR. JUSTICE DEEPAK SIBAL
               HON'BLE MR. JUSTICE DEEPAK MANCHANDA

Present :      Mr.R.S.Kalra, Advocate, for the petitioner.

               Mr.R.Kartikeya, Advocate, for respondents No.1, 2 and 4.

               Ms.Swati Arora, Senior Panel Counsel, for respondent No.3-UOI.

                                       *****
DEEPAK SIBAL, J. (Oral)

For orders, see detailed judgment of even date passed in CWP-26787-

2023-Guru Hargobind Charitable Medical Educational Society vs. National

Commission for Indian System of Medicine and others.

                                                                 [DEEPAK SIBAL]
                                                                     JUDGE



01.04.2024                                                    [DEEPAK MANCHANDA]
shamsher                                                             JUDGE
                     Whether speaking/reasoned       :   Yes / No
                     Whether reportable              :   Yes / No




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