Gurbinder Singh And Others vs The State Of Punjab And Others
2024 Latest Caselaw 6781 P&H

Citation : 2024 Latest Caselaw 6781 P&H
Judgement Date : 1 April, 2024

Punjab-Haryana High Court

Gurbinder Singh And Others vs The State Of Punjab And Others on 1 April, 2024

                                  Neutral Citation No:=2024:PHHC:042992



                                                       2024:PHHC:042992

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH

215
                                             CWP-21292-2018
                                             Date of decision : 01.04.2024

Gurbinder Singh and others                                   ....Petitioners

                                 V/S

State of Punjab and others                                  ....Respondents

CORAM :      HON'BLE MR. JUSTICE NAMIT KUMAR

Present:     Ms. Pratula Sethi, Advocate for
             Mr. G.S. Simble, Advocate for the petitioners.

             Ms. Anu Chatrath, Addl. A.G., Punjab.

                                 ****

NAMIT KUMAR, J. (ORAL)

1. The petitioners have filed the instant writ petition under Articles 226/227 of the Constitution of India for issuance of a writ of certiorari for quashing the order dated 27.07.2018 (Annexure P-5/1 to P- 5/III Colly), whereby the appointment of the petitioners has been cancelled on the basis of inquiry conducted by Vigilance Department, wherein irregularities were found in the selections.

2. Learned counsel for the petitioners submits that the present petition is squarely covered by the judgment passed by this Court in CWP No.19685 of 2018 titled as 'Sachin Sharma and others Vs. State of Punjab and others' decided on 19.09.2023.

3. Consequently, the instant writ petition is dismissed in the same terms as in CWP No.19685 of 2018.



01.04.2024                                             (NAMIT KUMAR)
kothiyal                                                  JUDGE

             Whether speaking/reasoned:                Yes/No
             Whether Reportable:                       Yes/No




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