North Star Safety Systemz Pvt Ltd And ... vs Indivar Software Solutions Pvt Ltd
2024 Latest Caselaw 6764 P&H

Punjab-Haryana High Court

North Star Safety Systemz Pvt Ltd And ... vs Indivar Software Solutions Pvt Ltd on 1 April, 2024

                                           Neutral Citation No:=2024:PHHC:042601




127                                                      2024:PHHC:042601


          IN THE HIGH COURT OF PUNJAB & HARYANA
                        AT CHANDIGARH

                                              CRM-M-15517-2024
                                              Date of decision: 01.04.2024

NORTH STAR SAFETY SYSTEMZ PVT LTD AND OTHERS
                                  ....PETITIONER(S)

                               VERSUS

M/S INDIVAR SOFTWARE SOLUTIONS PVT LTD
                                  ....RESPONDENT(S)

CORAM:- HON'BLE MR. JUSTICE SANJIV BERRY

Present:-       Mr. Bhupinder Ghai, Advocate for the petitioners.

                               *****

SANJIV BERRY, J.(ORAL)

After arguing at some length, learned counsel for the petitioners

seeks withdrawal of the present petition at this stage with liberty to move

appropriate application before the learned trial Court relying upon the

judgment of Hon'ble Apex Court cited as 2017(3) Apex Court Judgments

(SC) 396; 'M/s Meters and Instruments Private Limited and another Versus

Kanchan Mehta.'

2. Dismissed as withdrawn with the aforesaid liberty.

3. Pending application(s), if any, also stand disposed of.

(SANJIV BERRY) JUDGE

01.04.2024 kanika

i) Whether speaking/reasoned? Yes/No

ii) Whether reportable? Yes/No

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