Balbir Singh vs Pnb And Anr
2024 Latest Caselaw 6726 P&H

Punjab-Haryana High Court

Balbir Singh vs Pnb And Anr on 1 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                  2024:PHHC:043302

                            209
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                              RSA-684-1996 (O&M)
                                                                         Date of decision : 01.04.2024

                             Balbir Singh and Others                                    ... Appellant(s)
                                                              Versus
                             Punjab National Bank & Anr.                              ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :   None for the appellant.

                                        Mr. Parveen Kumar Rohilla, Advocate for
                                        Mr. Arvind Rajotia, Advocate for respondent No.1.

                                        Respondent No.2 already proceeded against ex parte
                                        vide order dated 30.04.1996.


                            ALKA SARIN, J. (ORAL)

1. Vide order dated 06.12.2023 fresh notices were issued to the parties. As per the office report, appellant Nos.1 and 3 to 5 stand duly served. Appellant No.2 is stated to have died. No one has put in appearance on behalf of the served appellants and none has come forward to get themselves impleaded as legal representatives of appellant No.2. In view thereof, this Court is left with no other option but to dismiss the present appeal for non-prosecution.

2. Dismissed for non-prosecution with liberty to revive in case anything survives in the matter. Pending applications, if any, also stand disposed off.

                            01.04.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.