Radhe Sham Etc vs Munshi Ram
2024 Latest Caselaw 6724 P&H

Punjab-Haryana High Court

Radhe Sham Etc vs Munshi Ram on 1 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                  2024:PHHC:043300
                            207
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                               RSA-268-1996 (O&M)
                                                                          Date of decision : 01.04.2024

                            Radhe Sham and Others                                        ... Appellant(s)
                                                              Versus
                            Munshi Ram and Another                                      ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :   None for the appellants.
                                        Mr. G.S. Goria, Advocate for respondent No.1.
                                        Mr. Ashok Verma, Advocate for respondent No.2.



                            ALKA SARIN, J. (ORAL)

1. Vide order dated 06.12.2023 notices were issued to the parties.

As per the office report, the appellants are stated to have died. No one has

come forward to get themselves impleaded as legal representatives of the

appellants. In view thereof, this Court is left with no other option but to

dismiss the present appeal for non-prosecution.

2. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

                            01.04.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.