Subash Chander vs Commi.Sec.Education Hy
2024 Latest Caselaw 6722 P&H

Citation : 2024 Latest Caselaw 6722 P&H
Judgement Date : 1 April, 2024

Punjab-Haryana High Court

Subash Chander vs Commi.Sec.Education Hy on 1 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                  2024:PHHC:043308
                            219
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                              RSA-3512-1997 (O&M)
                                                                          Date of decision : 01.04.2024

                            Subash Chander                                               ... Appellant(s)
                                                              Versus
                            State of Haryana and Others                                ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :   None for the appellant.
                                        Mr. Saurabh Girdhar, AAG Haryana for the respondents.



                            ALKA SARIN, J. (ORAL)

1. On 04.03.2024 Mr. Divyadeep Walia, Advocate had put in

appearance on behalf of the appellant and sought time to address arguments.

Today no one has put in appearance on behalf of the appellant. It appears

that the appellant is not interested in pursuing the present appeal. In view

thereof, this Court is left with no other option but to dismiss the present

appeal for non-prosecution.

2. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.




                            01.04.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.