Pragati Sharma And Others vs Punjab And Haryana High Court And ...
2023 Latest Caselaw 16869 P&H

                                                   Neutral Citation No:=2023:PHHC:128349-DB




                                                             2023:PHHC:128349-DB

           In the High Court of Punjab and Haryana at Chandigarh


                                          CWP No. 30320 of 2022 (O&M)
                                          Reserved on : 19.9.2023
                                          Date of Decision: 29.9.2023

Pragati Sharma and others                                           .....Petitioners

                                   Versus

Punjab and Haryana High Court and another                           ....Respondents

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MR. JUSTICE KULDEEP TIWARI

Argued by: Mr. Pardhuman Garg, Advocate
           for the petitioners.

               Dr. A.P.Singhji, Advocate,
               Ms. Geeta Chauhan, Advocate, Mr. V.P.Singh, Advocate,
               Ms. Richa Singh, Advocate, Ms. Pratima Rani, Advocate and
               Ms. Ravnit Kaur, Advocate
               for the petitioners (in CM Nos.14384-CWP &
               14386-CWP-2023 in CWP-30320-2022).

               Mr. Rajeev Anand, Advocate for respondent No. 1

               Ms. Harpriya Khaneka, Advocate for the respondent-HPSC.

       Registrar (Recruitment), Punjab and Haryana High Court,
       Chandigarh is present.
                  ****
SURESHWAR THAKUR, J.

For orders, see detailed judgment of even date, passed in

CWP-331-2023, titled Moonak Garg and others versus Punjab and

Haryana High Court and others.

(SURESHWAR THAKUR) JUDGE

(KULDEEP TIWARI) JUDGE September 29, 2023 Gurpreet

Whether speaking/reasoned : Yes/No Whether reportable : Neutral Yes/No Citation No:=2023:PHHC:128349-DB

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