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Rajinder Kumar vs Financial Commissioner Cum ...
2023 Latest Caselaw 16641 P&H

Citation : 2023 Latest Caselaw 16641 P&H
Judgement Date : 22 September, 2023

Punjab-Haryana High Court
Rajinder Kumar vs Financial Commissioner Cum ... on 22 September, 2023
                                                                               2023:PHHC:124841

                               In the High Court for the States of Punjab and Haryana
                                                At Chandigarh

                                                                   ARB-268-2023 (O&M)
                                                                   Date of Decision:-22.9.2023


                 Rajinder Kumar                                                      ... Petitioner

                                                      Versus

                 Financial Commissioner-cum-Principal Secretary and others ... Respondents


                 CORAM: HON'BLE MR. JUSTICE GURVINDER SINGH GILL

                 Present:-        Mr. Shailender Kashyap, Advocate for the petitioner.

                                  Mr. Samarth Sagar, Additional Advocate General, Haryana.
                                                    *****

                 GURVINDER SINGH GILL, J. (Oral)

Mr. Shailender Kashyap, Advocate has put in appearance on

behalf of the petitioner and has filed Power of Attorney, which duly bears an

endorsement of "no objection" from previous counsel Mr. G.S. Sandhu,

Advocate. The same is taken on record.

Today, at the very outset, Mr. Shailender Kashyap, Advocate,

learned counsel representing the petitioner submits that he may be permitted

to withdraw the present petition with liberty to file afresh with better

particulars.

In view of the aforesaid submission, the present petition is

dismissed as withdrawn with liberty aforesaid.


                 22.9.2023                                                  ( Gurvinder Singh Gill )
                 pankaj                                                             Judge
                                  Whether speaking /reasoned     Yes / No
                                  Whether Reportable             Yes / No


MOHAN SINGH
2023.09.22 16:42
I attest to the accuracy and
authenticity of this
order/judgment
 

 
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