Darshan Singh vs State Of Punjab And Others
2023 Latest Caselaw 15383 P&H

                        112                            Neutral Citation No. 2023:PHHC:117297
                               IN THE HIGH COURT OF PUNJAB AND HARYANA
                                             AT CHANDIGARH

                                                       CWP-19419-2023
                                                       Date of Decision: September 06, 2023

                        Darshan Singh                                           ......Petitioner
                                          Versus
                        State of Punjab and others
                                                                          ......Respondents

                        CORAM: HON'BLE MR.JUSTICE RAJESH BHARDWAJ

                        Present:    Mr.Armaan Gagneja, Advocate
                                    for the petitioner.
                                           ........

RAJESH BHARDWAJ, J.(ORAL)

Petitioner has approached this Court praying for setting aside

the notice, dated 14.08.2023, Annexure P-5, passed by the Block

Development and Panchayat Officer, Sri Muktsar Sahib.

After arguing for some time, learned counsel for the petitioner

prays for withdrawal of this petition with liberty to the petitioner to avail

alternative remedy as available to him under the law.

Allowed as prayed for.

Petition is dismissed as withdrawn with liberty aforesaid.

                        September 06, 2023                          ( RAJESH BHARDWAJ )
                        meenuss                                            JUDGE

                        1.     Whether speaking/reasoned ?          Yes/No
                        2.     Whether reportable ?                 Yes/No




MEENU
2023.09.06 18:03
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