Gurvinder Kaur And Another vs State Of Punjab And Others
2023 Latest Caselaw 15074 P&H

ASHISH
2023.09.04 05:27

112 2023:PHHC:115794

IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRM-M No.44026 of 2023
Date of Decision: 04.09.2023

Gurvinder Kaur and another .....-Petitioners
Versus
State of Punjab and others ....Respondents

CORAM: HON'BLE MR. JUSTICE PANKAJ JAIN

Present: Mr. M.K. Dhot, Advocate

for the petitioners.
kee

PANKAJ JAIN, J. (ORAL)

Petition herein inter alia to call the status report of the complaint dated 09.06.2023 (Annexure P-1) moved to respondents No.2 to 4 wherein the petitioner has prayed to take legal action against the accused persons and seeks transfer of case from P.S. City Samana to any other higher officials.

After arguing for some time, counsel for the petitioners prays for permission to withdraw this petition with liberty to avail alternate remedies available under law.

Dismissed as withdrawn with liberty as prayed for.

Pending application(s), if any, shall also stand disposed off.

( PANKAJ JAIN ) JUDGE September 04, 2023 ashish Whether speaking/reasoned: Yes/No

Whether reportable: Yes/No

| attest to the accuracy and integrity of this judgment/order