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Commissioner Of Central Excise vs Maruti Suzuki India Limited
2023 Latest Caselaw 14942 P&H

Citation : 2023 Latest Caselaw 14942 P&H
Judgement Date : 2 September, 2023

Punjab-Haryana High Court
Commissioner Of Central Excise vs Maruti Suzuki India Limited on 2 September, 2023
                                                                    Neutral Citation No. 2023:PHHC:117077-DB
                          IN THE HIGH COURT OF PUNJAB AND HARYANA
                                       AT CHANDIGARH

                          213-3
                                                          Date of decision:02.09.2023




              CORAM: HON'BLE MS. JUSTICE RITU BAHRI
                     HON'BLE MRS. JUSTICE MANISHA BATRA




                                   ****

RITU BAHRI, J. (oral)

CEA No.17

of 2021.

(RITU BAHRI) JUDGE

(MANISHA BATRA) 02.09.2023 JUDGE Jyoti-IV Whether speaking/reasoned: Yes/No. Whether reportable : Yes/No

JYOTI 2023.09.15 10:35 I attest to the accuracy and integrity of this judgment/order

 
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