Balisher Singh vs State Of Haryana
2023 Latest Caselaw 14938 P&H

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IOIN-RSA-1122-1995 in
RSA-1122-1995                                        201


Balishter Singh
V/S
State of Haryana and another


Present:     None.

             ***

Present IOIN has been placed before this Court for correction

in the order dated 21.03.2023 as in the Head note of the judgment, the name

of the appellant is mentioned as 'Balisher Singh' instead of 'Balishter

Singh'.

The mistake appears to be a typographical error.

Let the order dated 21.03.2023 be corrected by mentioning the

case name of the appellant as 'Balishter Singh' instead of 'Balisher Singh'

and corrected order be posted on the website of this Court.

IOIN stand disposed of.

September 02, 2023                      (HARSIMRAN SINGH SETHI)
kanchan                                          JUDGE




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