P.S.E.B vs Sanjeev Woolen Mills
2023 Latest Caselaw 14880 P&H

                                                    Neutral Citation No:=2023:PHHC:114900




                                                      2023:PHHC:114900
104 IN THE HIGH COURT OF PUNJAB AND HARYANA
                  AT CHANDIGARH

                                               RSA-758-1989 (O&M)
                                               Date of decision: 01.09.2023

Punjab State Electricity Board and others
                                                ..Appellants
             Versus

M/s Sanjeev Woolen Mills
                                               .Respondent

CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present:- Mr. Naveen.S.Bhardwaj, Advocate for the appellants

Mr. Arjun Shukla, Advocate for the respondent

ANIL KSHETARPAL, J (Oral)

Learned counsel representing the respondent submits that

the respondent (plaintiff) Firm is not working since 1999 and therefore,

the prayer made by the plaintiff for grant of decree of permanent

injunction restraining the defendants (appellants) from disconnecting the

electricity has been rendered infructuous.

A perusal of the caption of the trial court judgment shows

that the plaintiff has filed a suit for grant of decree of declaration that the

order of the defendants to disconnect its electricity connection is illegal,

void and arbitrary. Once the plaintiff has already surrendered the

electricity connection and is not interested in continuing with the old

electricity connection, there is no requirement to keep the matter

pending.

Learned counsel representing the appellants submits that in

view of the aforesaid statement, the appeal be disposed of.

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Neutral Citation No:=2023:PHHC:114900

RSA-758-1989 (O&M) 2 2023:PHHC:114900

Ordered accordingly.

All the pending miscellaneous applications, if any, are also

disposed of.

01.09.2023                                       (ANIL KSHETARPAL)
rekha                                                 JUDGE
Whether speaking/reasoned :        Yes/No
Whether reportable :               Yes/No

Neutral Citation No:=2023:PHHC:114900

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