Rasul Mohd. & Another vs Satpal & Another
2023 Latest Caselaw 14870 P&H

                                                     Neutral Citation No:=2023:PHHC:115328




                                  2023:PHHC:115328
                                                                           221 (1st case)


        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                                             CRM-M No.25967 of 2016 (O&M)
                                             Date of decision: 01.09.2023

Rasul Mohd. and another
                                                                       ... Petitioners
                                          Versus
Satpal and another
                                                                     ...Respondents

CORAM: HON'BLE MR. JUSTICE MAHABIR SINGH SINDHU

Present:    Mr. Deepender Singh, Advocate for the petitioners.

            Ms. Puneeta Sethi, Advocate (Legal Aid Counsel)
            for respondent No.1.

            Mr. Kiran Pal Singh, AAG, Haryana for respondent No.2.
                                  ****
MAHABIR SINGH SINDHU, J.

Present petition has been filed under Section 482 Cr.P.C. praying for quashing of impugned judgment dated 15.01.2016 (P-6), passed by learned Additional Sessions Judge, Faridabad (Revisional Court), vide which Revision Petition No.57 of 2015, filed by respondent No.1 was allowed and summoning order dated 01.10.2014 (P-4) has been set aside.

Learned Counsel on instructions from the petitioners submits that matter has been amicably settled between the parties i.e. petitioners as well as respondent No.1; thus, this petition be disposed off as having been rendered infructuous.

Ordered accordingly.

Pending application(s), if any, shall also stand disposed off.

September 1st, 2023                           ( MAHABIR SINGH SINDHU )
Gagan                                                  JUDGE

                        Whether speaking/reasoned    Yes/No
                           Whether Reportable        Yes/No

Neutral Citation No:=2023:PHHC:115328

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