Rasul Mohd. & Another vs Prem Sukh & Others
2023 Latest Caselaw 14869 P&H

                                                       Neutral Citation No:=2023:PHHC:115338



                                2023:PHHC:115338
                                                                             221 (2nd case)
        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                                            CRM-M No.25969 of 2016 (O&M)
                                            Date of decision: 01.09.2023

Rasul Mohd. and another
                                                                         ... Petitioners
                                         Versus
Prem Sukh and others
                                                                       ...Respondents

CORAM: HON'BLE MR. JUSTICE MAHABIR SINGH SINDHU

Present:    Mr. Deepender Singh, Advocate for the petitioners.

            Respondent No.1 reported to have expired.

            Ms. Puneeta Sethi, Advocate (Legal Aid Counsel)
            for respondent Nos.2 to 4.

            Mr. Kiran Pal Singh, AAG, Haryana for respondent No.5.
                                  ****
MAHABIR SINGH SINDHU, J.

Present petition has been filed under Section 482 Cr.P.C. praying for quashing of impugned judgment dated 15.01.2016 (P-6), passed by learned Additional Sessions Judge, Faridabad (Revisional Court), vide which Revision Petition No.72 of 2014, filed by the petitioners was dismissed. Further prayer is for quashing the impugned order dated 01.10.2014 (P-4), passed by learned JMIC, Faridabad to the extent that respondent Nos.1 to 3 have not been summoned.

Learned Counsel on instructions from the petitioners submits that matter has been amicably settled between the parties i.e. petitioners as well as private respondent(s); thus, this petition be disposed off as having been rendered infructuous.

Ordered accordingly.

Pending application(s), if any, shall also stand disposed off.

September 1st, 2023                          ( MAHABIR SINGH SINDHU )
Gagan                                                 JUDGE
                          Whether speaking/reasoned   Yes/No
                             Whether Reportable       Yes/No

Neutral Citation No:=2023:PHHC:115338

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