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Devender Singh And Ors vs Superintending Canal Officer And ...
2023 Latest Caselaw 14865 P&H

Citation : 2023 Latest Caselaw 14865 P&H
Judgement Date : 1 September, 2023

Punjab-Haryana High Court
Devender Singh And Ors vs Superintending Canal Officer And ... on 1 September, 2023
                    107                    Neutral Citation No. 2023:PHHC:114938
                          IN THE HIGH COURT OF PUNJAB AND HARYANA
                                        AT CHANDIGARH

                                                     CWP-17747-2023
                                                     Date of Decision: September 01, 2023

                    Devender Singh and others                              ......Petitioners
                                     Versus
                    Superintending Canal Officer and others                ......Respondents

                    CORAM: HON'BLE MR.JUSTICE RAJESH BHARDWAJ

                    Present:     Mr.Kuldip Singh, Advocate
                                 for the petitioners.
                                 Ms.Akshita Chauhan, Deputy Advocate General, Punjab.
                                 Mr.SPS Tinna, Advocate
                                 for respndents no.4 to 7.
                                        ........

RAJESH BHARDWAJ, J.(ORAL)

Petitioners have approached this Court praying for issuance of a

writ in the nature of Certiorari for quashing the impugned orders, dated

08.07.2022 and order dated 24.11.2022, Annexures P1 and P2, passed by

respondent No.2 being totally wrong, illegal and violative of provisions of

the Northern India Canal and Drainage Act, 1873. It is further prayed to

stay the operation and implemenation of the impugned orders, Annexures P1

and P2 during pendency of the present petition.

Learned counsel for the petitioners prays for withdrawal of this

petition with liberty to the petitioners to avail alternative remedy as available

to them under the law.

Allowed as prayed for.

Petition is dismissed as withdrawn with liberty aforesaid.





                         September 01, 2023                       ( RAJESH BHARDWAJ )
                         meenuss                                         JUDGE
                         1.   Whether speaking/reasoned ?         Yes/No
MEENU
2023.09.02 10:18         2.
I attest to the accuracy and
                              Whether reportable ?                Yes/No
integrity of this
order/judgment
 

 
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