Sucha Singh & Ors vs State Of Punjab
2023 Latest Caselaw 20816 P&H

Punjab-Haryana High Court

Sucha Singh & Ors vs State Of Punjab on 30 November, 2023

                                                                Neutral Citation No:=2023:PHHC:153684




                                                                2023:PHHC:153684
CRR-3060-2012 (O&M)                              1

227        IN THE HIGH COURT OF PUNJAB AND HARYANA
                         CHANDIGARH

                                                     CRR-3060-2012 (O&M)
                                                     Date of Decision: 30.11.2023

SUCHA SINGH & ORS
                                                                      ...Petitioners
                                 V/S

STATE OF PUNJAB
                                                                    ...Respondent

CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR

Present: Mr. Akash Soni, Advocate
         for the petitioners.

           Mr. I.P.S. Sabharwal, DAG Punjab.
                                  ****

HARPREET SINGH BRAR J. (Oral)

For detailed order see judgment dated 30.11.2023 passed in

CRR-2789-2012 (O&M) titled as Ashok Singh and Ors. Vs. State of

Punjab.

(HARPREET SINGH BRAR) 30.11.2023 JUDGE Ajay Goswami

Whether speaking/reasoned Yes/No Whether reportable Yes/No

Neutral Citation No:=2023:PHHC:153684

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