Naresh Bhatia And Others vs State Of Punjab And Another
2023 Latest Caselaw 20806 P&H

Citation : 2023 Latest Caselaw 20806 P&H
Judgement Date : 30 November, 2023

Punjab-Haryana High Court

Naresh Bhatia And Others vs State Of Punjab And Another on 30 November, 2023

2023:PHHC:152731

280 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRM-M No.47846 of 2023 (O&M)
Date of decision : 30.11.2023

Naresh Bhatia& ors, ee Petitioners
versus
StateofPunjab&anr ee Respondents

CORAM : HON'BLE MR.JUSTICE PANKAJ JAIN
kkk
Present :- None for the petitioners.

Mr. Kunal Vinayak, AAG, Punjab.

ke

PANKAJ JAIN, J. (ORAL)

1 Learned State counsel has produced on record judgment dated 27.09.2022 passed by Judicial Magistrate 1* Class, Jalandhar whereby the offence already stands compounded with the permission of the Court.

2 Resultantly, present petition has been rendered infructuous.

3 Dismissed as having been rendered infructuous.

( PANKAJ JAIN ) JUDGE 30.11.2023 Pooja sharma-I

Whether speaking/reasoned Yes Whether Reportable : No

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