Rajinder Singh vs State Of Punjab Etc
2023 Latest Caselaw 20592 P&H

Punjab-Haryana High Court

Rajinder Singh vs State Of Punjab Etc on 28 November, 2023

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

                                                     Neutral Citation No:=2023:PHHC:150850




                                                            2023:PHHC:150850

[292-2]      IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH


                                    CWP-17601-2011
                                    Date of Decision :28.11.2023


Rajinder Singh                                                 ...Petitioner

             versus

State of Punjab and another                                    ....Respondents


Coram :      HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA


Present :    None for the petitioners.
             Mr. Charanpreet Singh, AAG, Punjab.

             ***

SANJEEV PRAKASH SHARMA, J. (ORAL)

[1] For orders, please see judgment of even date passed in CWP-

21753-2010 titled as 'Amarpreet Singh and another versus State of

Punjab and another'.

(SANJEEV PRAKASH SHARMA) JUDGE

28.11.2023 'Rajneesh'

Whether speaking/ reasoned : Yes/No Whether reportable : Yes/No

Neutral Citation No:=2023:PHHC:150850

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