State Of Haryana vs Jai Narain Etc
2023 Latest Caselaw 20448 P&H

Punjab-Haryana High Court

State Of Haryana vs Jai Narain Etc on 24 November, 2023

Author: Kirti Singh

Bench: Kirti Singh

                                                       Neutral Citation No:=2023:PHHC:150254




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                                                       2023:PHHC:150254

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                                            CRA-S-742-SBA-2002 (O&M)
                                            Date of decision:24.11.2023


State of Haryana                                                ...Appellant


                                    VS


Jai Narain and others                                         ...Respondents



CORAM:      HON'BLE MS. JUSTICE KIRTI SINGH


Present:    Mr. Anant Kataria, DAG, Haryana.

            None for the respondents.

            ***

KIRTI SINGH, J. (Oral)

The instant appeal filed by the State is directed against the

judgment dated 16.05.2000 passed by the learned Additional Sessions

Judge, Rewari, whereby the trial court has acquitted the respondents,

who were arrayed as accused in complaint case No.37 dated 02.07.1993.

2. Vide order dated 06.05.2010, this court had ordered that the

present appeal be heard along with CRA-D-241-DB-2000 titled as

Sajjan Singh Vs. State of Haryana, arising out of a cross case to avoid

contradictory findings.

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3. Learned State counsel has brought to the notice of this court

the order dated 20.07.2010 passed by the Division Bench of this Court in

in Criminal Appeal No.241-DB-2000 titled Sajjan Singh and another

vs. State of Haryana vide which the impugned judgment was upheld and

both the appeal and revision were dismissed.

4. In view of the decision rendered by the Division Bench in

Sajjan Singh's case (supra), the present appeal stands dismissed.

5. Pending miscellaneous application(s), if any, shall stand

disposed of accordingly.

                                                (KIRTI SINGH)
November 24, 2023                                  JUDGE
geeta



        Whether speaking/reasoned :            Yes            No
        Whether Reportable :                   Yes            No

Neutral Citation No:=2023:PHHC:150254

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