Dipti Rajpal vs Sunny Rajpal
2023 Latest Caselaw 20218 P&H

Punjab-Haryana High Court

Dipti Rajpal vs Sunny Rajpal on 21 November, 2023

                                                                  Neutral Citation No. : 2023:PHHC: 147885
                            TA-1378-2023 (O&M)                                                    -1-

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                   AT CHANDIGARH
                            111
                                                                              TA-1378-2023 (O&M)
                                                                               Decided on : 21.11.2023

                            Dipti Rajpal                               . . . Applicant/Petitioner
                                                         Versus
                            Sunny Rajpal                               . . . Respondent

                            CORAM:         HON'BLE MR. JUSTICE SANJAY VASHISTH
                            PRESENT: Mr. Kanwar Arun Singh, Advocate for
                                     Mr. Amit Choudhary, Advocate for the petitioner.
                                                          ****
                            SANJAY VASHISTH, J. (Oral)

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 147885 TA-1378-2023 (O&M) -2-

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 147885 TA-1378-2023 (O&M) -3-

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 147885 TA-1378-2023 (O&M) -4-

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 147885 TA-1378-2023 (O&M) -5-

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 147885 TA-1378-2023 (O&M) -6-

(SANJAY VASHISTH) JUDGE

November 21, 2023 Lavisha

Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No

authenticity of this order/judgment