Manjinder Kaur vs The State Of Punjab And Others
2023 Latest Caselaw 20101 P&H

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                               IN THE HIGH COURT OF PUNJAB AND HARYANA AT

                                                     CHANDIGARH


                                                               CRWP No.11192 of 2023 (O&M)
                                                               DATE OF DECISION : 20.11.2023



                       Manjinder Kaur                                                  .....Petitioner

                                                           versus

                       The State of Punjab and Others                               .....Respondents

CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

Present : Mr. Lakhwinder Singh Lakhanpal, Advocate for the petitioner

Mr. Adhiraj Singh Thind, AAG Punjab

ALKA SARIN, J. (Oral):

1. This is a petition under Article 226 of the Constitution of India

for issuing necessary directions to respondent Nos.1 to 3 to protect the life

and liberty of the petitioner as well as to take action against respondent

Nos.2 and 3 for threatening the petitioner.

2. Learned State counsel, on instructions from ASI-Gurdeep

Singh, states that initially the complaint was filed before Police Station

Mehrangarh, District SBS Nagar. Thereafter, the petitioner stated that she

wants to pursue the complaint before the Women Cell. Subsequently, the

PARKASH CHAND 2023.11.21 14:00 I attest to the accuracy and authenticity of this order/judgment.

2023:PHHC:147405

matter has been marked to the Women Cell, SBS Nagar and notice under

Section 41A CrPC has been sent to the accused. The learned State counsel

states that the matter is now being looked into by the Deputy Superintendent

of Police, Women Cell, SBS Nagar.

3. In view of the statement made by learned State counsel, learned

counsel for the petitioner seeks permission to withdraw the present petition

at this stage.

4. Dismissed as withdrawn at this stage. Pending applications, if

any, also stand disposed off.

                       20.11.2023                                                          (ALKA SARIN)
                       parkash                                                                 JUDGE




                                                NOTE:

Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

PARKASH CHAND 2023.11.21 14:00 I attest to the accuracy and authenticity of this order/judgment.