Rajinder Kaur vs Jaswinder Singh
2023 Latest Caselaw 19877 P&H

Citation : 2023 Latest Caselaw 19877 P&H
Judgement Date : 16 November, 2023

Punjab-Haryana High Court

Rajinder Kaur vs Jaswinder Singh on 16 November, 2023

                                                             Neutral Citation No. : 2023:PHHC:145334
                                      TA-1480-2023                                           -1-

                                        IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                     AT CHANDIGARH
                            103
                                                                        TA-1480-2023
                                                                         Decided on : 16.11.2023

                            Rajinder Kaur                               . . . Applicant/Petitioner
                                                         Versus
                            Jaswinder Singh                             . . . Respondent

                            CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH
                            PRESENT: Mr. Abhishek Khullar, Advocate
                                     for the petitioner.
                                                           ****
                            SANJAY VASHISTH, J. (Oral)

LAVISHA 2023.11.17 11:56 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh Neutral Citation No. : 2023:PHHC:145334

(SANJAY VASHISTH) JUDGE

November 16, 2023 Lavisha

Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No

LAVISHA 2023.11.17 11:56 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh