Manjit Singh And Others vs State Of Punjab And Another
2023 Latest Caselaw 19807 P&H

Citation : 2023 Latest Caselaw 19807 P&H
Judgement Date : 15 November, 2023

Punjab-Haryana High Court

Manjit Singh And Others vs State Of Punjab And Another on 15 November, 2023

2023: PHHC:145168
284 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRM-M No.54295 of 2022 (O&M)
Date of decision : 15.11.2023

ManjitSingh&ors, ee Petitioners
versus
StateofPunjab& amr 00s Respondents

CORAM : HON'BLE MR.JUSTICE PANKAJ JAIN

REE

Present :- Mr. Maneet Kumar Arya, Advocate for the petitioners.

Mr. Kunal Vinayak, AAG, Punjab.

REE

PANKAJ JAIN, J. (QRAL)

1 Learned counsel for the petitioners prays for permission to withdraw the present petition with liberty to raise all the pleas before the

trial Court at an appropriate stage in accordance with law.

2 Allowed as prayed for. 3 Dismissed as withdrawn with the aforesaid liberty. (PANKAJ JAIN ) JUDGE 15.11.2023 Pooja sharma-I Whether speaking/reasoned Yes

Whether Reportable : No

POOJA SHARMA 2023.11.16 13:16

I attest to the accuracy and authenticity of this order/judgment.

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