Citation : 2023 Latest Caselaw 19805 P&H
Judgement Date : 15 November, 2023
2023:PHHC:145135 128-2 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CR-8175-2019 (O&M) DECIDED ON: 15.11.2023 SURINDER SINGH -- eee PETITIONER VERSUS SURENDER KUMAR AND OTHERS~__......... RESPONDENTS
CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH.
Present: Mr. Gourav Goel, Advocate for the petitioner(s).
Ms. Priyanka Kansal, Advocate for the respondents.
SANJAY VASHISTH, J (ORAL)
For detailed order, see order of even date passed in CR-
7967-2019 (O&M) titled as "Surinder Singh vs. Surender Kumar and
others"'.
(SANJAY VASHISTH) 15.11.2023 JUDGE Lavisha
Whether speaking/reasoned _--_ Yes/No Whether reportable Yes/No
LAVISHA 2023.11.16 10:03 I attest to the accuracy and authenticity of this order/judgment Punja Haryana High Court, Chandigarh
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