Anita Devi vs Ravinder Kumar
2023 Latest Caselaw 19780 P&H

Citation : 2023 Latest Caselaw 19780 P&H
Judgement Date : 15 November, 2023

Punjab-Haryana High Court

Anita Devi vs Ravinder Kumar on 15 November, 2023

                                                             Neutral Citation No. : 2023:PHHC:144611
                                      TA-1229-2023                                           -1-

                                        IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                     AT CHANDIGARH
                            105
                                                                        TA-1229-2023
                                                                         Decided on : 15.11.2023

                            Anita Devi                                  . . . Applicant/Petitioner
                                                         Versus
                            Ravinder Kumar                              . . . Respondent

                            CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH
                            PRESENT: Mr. Kushager Goyal, Advocate
                                     for the petitioner.
                                                          ****
                            SANJAY VASHISTH, J. (Oral)

LAVISHA 2023.11.15 18:17 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh Neutral Citation No. : 2023:PHHC:144611

(SANJAY VASHISTH) JUDGE November 15, 2023 Lavisha

Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No

LAVISHA 2023.11.15 18:17 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh