Citation : 2023 Latest Caselaw 19704 P&H
Judgement Date : 14 November, 2023
CRM-M No.27165 of 2023 (O&M) 1
CRM-M No.27165 of 2023 (O&M)
POOJA SHARMA
2023.11.20
18:23 I attest to the accuracy and authenticity of this order/judgment.
POOJA SHARMA 2023.11.20 18:23 I attest to the accuracy and authenticity of this order/judgment.
subsequent thereto against the petitioners are quashed.
POOJA SHARMA 2023.11.20 18:23 I attest to the accuracy and authenticity of this order/judgment.
5. Similarly, learned State counsel has stated no objection in case
the FIR is quashed based upon the compromise dated 02.12.2022 (Annexure
P-5)
POOJA SHARMA 2023.11.20 18:23 I attest to the accuracy and authenticity of this order/judgment.
POOJA SHARMA 2023.11.20 18:23 I attest to the accuracy and authenticity of this order/judgment.
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