Neelam vs Gagan Preet Singh
2023 Latest Caselaw 19688 P&H

Citation : 2023 Latest Caselaw 19688 P&H
Judgement Date : 14 November, 2023

Punjab-Haryana High Court

Neelam vs Gagan Preet Singh on 14 November, 2023

                                                            Neutral Citation No. : 2023:PHHC:144381
                                      TA-923-2023                                      -1-

                                        IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                     AT CHANDIGARH
                            216
                                                                       TA-923-2023
                                                                        Decided on : 14.11.2023

                            Neelam                                      . . . Applicant/Petitioner
                                                         Versus
                            Gagan Preet Singh                          . . . Respondent

                            CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH
                            PRESENT: Mr. Lupil Gupta, Advocate
                                     for the petitioner.
                                                          ****
                            SANJAY VASHISTH, J. (Oral)

LAVISHA 2023.11.15 18:17 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh Neutral Citation No. : 2023:PHHC:144381

(SANJAY VASHISTH) JUDGE November 14, 2023 Lavisha

Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No

LAVISHA 2023.11.15 18:17 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh