Pooja Rani And Another vs State Of Punjab And Others
2023 Latest Caselaw 19517 P&H

Citation : 2023 Latest Caselaw 19517 P&H
Judgement Date : 8 November, 2023

Punjab-Haryana High Court

Pooja Rani And Another vs State Of Punjab And Others on 8 November, 2023

119 2023: PHHC: 142399
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRWP-10887-2023
Date of Decision: 08.11.2023

POOJA RANI AND ANOTHER ....Petitioners
VERSUS
STATE OF PUNJAB AND OTHERS .... Respondents

CORAM: HON'BLE MR. JUSTICE VIKAS SURI

Present: Mr. Sahil Goel, Advocate
for the petitioners.

3 2 2
VIKAS SURI, J. (ORAL)

1. At the very outset, learned counsel for the petitioners

seeks withdrawal of the present petition to file a fresh one with better

particulars.

2. Dismissed as withdrawn with liberty aforesaid. (VIKAS SURI)

November 08, 2023 JUDGE

Sangeeta

Whether reasoned/speaking: Yes/No Whether reportable: Yes/No

SANGEETA

2023.11.08 17:58

I attest to the accuracy and authenticity of this order/judgment

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