Sukhwinder Singh vs State Of Punjab And Another
2023 Latest Caselaw 19500 P&H

Citation : 2023 Latest Caselaw 19500 P&H
Judgement Date : 8 November, 2023

Punjab-Haryana High Court

Sukhwinder Singh vs State Of Punjab And Another on 8 November, 2023

ASHISH
2023.11.09 11:54

125 2023: PHHC:142916

IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRM-M No.41558 of 2023 (O&M)
Date of Decision: 08.11.2023

Sukhwinder Singh ..... Petitioner
Versus
State of Punjab and another ....Respondents

CORAM: HON'BLE MR. JUSTICE PANKAJ JAIN

Present: Mr. Varinder Singh Mand, Advocate
for the petitioner.

Mr. Tarun Aggarwal, Sr. D.A.G., Punjab.

RRER

PANKAJ JAIN, J. (ORAL)

Counsel for the petitioner prays for permission to withdraw this petition.

Dismissed as withdrawn.

Pending application(s), if any, shall also stand disposed off.

(PANKAJ JAIN ) JUDGE November 08, 2023 ashish Whether speaking/reasoned: Yes/No

Whether reportable: Yes/No

| attest to the accuracy and integrity of this judgment/order

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