Pawan Kumar And Ors vs State Of Haryana And Another
2023 Latest Caselaw 19494 P&H

CWP-14696-2023 2023:PHHC:142779

CWP-19555-2023 2023:PHHC: 142782

CWP-21308-2023 2023:PHHC: 142784

CWP-23300-2023 2023:PHHC:142785

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

Sr. No.109 Date of Decision: 08.11.2023

1) CWP-14696-2023

Pawan Kumar and others .... Petitioners
Versus

State of Haryana and another ... Respondents

2) CWP-19555-2023

Ashok Kumar and others .... Petitioners
Versus

State of Haryana and others ... Respondents

3) CWP-21308-2023

Dalbir Singh and others .... Petitioners
Versus

State of Haryana and another ... Respondents

4) CWP-23300-2023

Mukesh Kumar and others .... Petitioners
Versus

State of Haryana and another ... Respondents

CORAM: HON'BLE MR. JUSTICE TRIBHUVAN DAHIYA
Present: Mr. Subhash Ahuja, Advocate for the petitioners.

Mr. Sanjeev Kaushik, Addl. A.G. Haryana.
3 2 2

TRIBHUVAN DAHIYA, J. (ORAL)

These petition(s) have been filed inter alia seeking a writ of

MANINDER 2023.11.09 09:45

Lattest io tne accuracy prgndamus directing the respondents to release 2" and 3" ACP Grades to the

order/judgment.

CWP-14696-2023 2023:PHHC:142779

CWP-19555-2023 2023:PHHC:142782

CWP-21308-2023 2023:PHHC:142784

CWP-23300-2023 2023:PHHC:142785

petitioners as per Rule 7 read with Note 4 in terms of the Rule 8 of the Haryana Civil Services (ACP) Rules, 2016.

2. Learned State counsel, upon instructions, submits that the petitioners' cases have been called from the concerned department and they are being considered for grant of 2": and 3 ACP Grades under the Rules, subject to their eligibility. The process will be completed within three months.

3. In view of the statement made by learned State counsel, learned counsel for the petitioners has no objection to the petition(s) being disposed

of in terms thereof.

4. Ordered accordingly.

5. A photocopy of this order be placed on connected files. (TRIBHUVAN DAHTYA) JUDGE 08.11.2023 Maninder Whether speaking/reasoned Yes/No

Whether reportable : Yes/No

MANINDER

2023.11.09 09:45

I attest to the accuracy and authenticity of this order/judgment.