Sandeep Kaur vs State Of Punjab And Others
2023 Latest Caselaw 19245 P&H

                                                                                2023:PHHC:140954

                               In The High Court for the States of Punjab and Haryana
                                             At Chandigarh

                                                               CWP-18674-2023 (O&M)
                                                               Date of Decision:- 06.11.2023

                 Sandeep Kaur                                                    ... Petitioner

                                                       Versus

                 State of Punjab and others                                     ... Respondents


                 CORAM: HON'BLE MR. JUSTICE GURVINDER SINGH GILL


                 Present:-        Mr. Nitin Meel, Advocate, for the petitioner.

                                  *****

                 GURVINDER SINGH GILL, J. (Oral)

Today, at the very outset, learned counsel for the petitioner

submits that since the grievances of the petitioner stand addressed, she may

be permitted to withdraw the instant petition.

In view of the aforesaid request, the present petition is

dismissed as withdrawn.

                 06.11.2023                                          (GURVINDER SINGH GILL)
                 mohan                                                       JUDGE

                                  Whether speaking /reasoned         Yes / No

                                  Whether Reportable                 Yes / No




MOHAN SINGH
2023.11.06 14:41

I attest to the accuracy and authenticity of this order/judgment