Sumit Kumar Chaduhary & Ors vs State Of Punjab And Ors
2023 Latest Caselaw 8877 P&H

                                                                               2023:PHHC:080523


                                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                   AT CHANDIGARH

                                                                  CWP No. 24546 of 2016
                                                                  DECIDED ON: 01.06.2023

              SUMIT KUMAR CHAUDHARY AND OTHERS
                                             .....PETITIONERS

                                                           VERSUS

              STATE OF PUNJAB AND OTHERS
                                                                           .....RESPONDENTS

CORAM: HON'BLE MR. JUSTICE VIKAS BAHL.

Present: None for the petitioners.

(VIKAS BAHL)

LAVISHA 2023.06.02 16:53 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh