Diksha And Another vs State Of Punjab And Others
2023 Latest Caselaw 9543 P&H

Citation : 2023 Latest Caselaw 9543 P&H
Judgement Date : 6 July, 2023

Punjab-Haryana High Court

Diksha And Another vs State Of Punjab And Others on 6 July, 2023

2023:PHHC:084847

IN THE HIGH COURT OF PUNJAB AND HARYANA AT

CHANDIGARH
(114)
CRWP-6597-2023.
Date of Decision:-06.07.2023.
Diksha and another
beeeee Petitioners
Versus
State of Punjab and others
beeeee Respondents
CORAM: HON'BLE MR. JUSTICE ALOK JAIN
3k 6 2 ie
Present: Ms. Himani Kapila, Advocate for the petitioners.
Mr. I.P.S. Sabharwal, DAG, Punjab.
3 2 3 3k
ALOK JAIN, J. (Oral)

1. Learned counsel for the petitioners prays for withdrawal of the

present petition at this stage, as the representation was made on 03.07.2023 only.

2. Accordingly, the present petition stands dismissed as

withdrawn, at this stage.

(ALOK JAIN) JUDGE July 06, 2023.

Sandeep Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

SANDEEP SETHI

2023.07.06 17:14

| attest to the accuracy and integrity of this Order/Judgment

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