Gajender Nagar vs Roop Singh Nagar And Ors
2023 Latest Caselaw 9527 P&H

Citation : 2023 Latest Caselaw 9527 P&H
Judgement Date : 6 July, 2023

Punjab-Haryana High Court

Gajender Nagar vs Roop Singh Nagar And Ors on 6 July, 2023

PARVEEN KUMAR
2023.07.07 17:25

2023:PHHC:085327
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-M-3556-2018 (O & M)
Date of decision: 06.07.2023
GAJENDER NAGAR
...Petitioner

Versus

ROOP SINGH NAGAR AND ORS.

... Respondents

CORAM: HON'BLE MR. JUSTICE HARNARESH SINGH GILL Present:- None for the petitioner.

kee

HARNARESH SINGH GILL, J. (QRAL)

On the last date of hearing 11.11.2022, since none appeared on behalf of the petitioner, Registry was directed to inform the learned counsel for the petitioner regarding pendency of the present case.

As per the office report, learned counsel for the petitioner has been informed accordingly.

However today, there is no representation on behalf of the

petitioner.

Dismissed for non-prosecution. 06.07.2023 (HARNARESH SINGH GILL) parveen kumar JUDGE

Whether reasoned/speaking? Yes/No Whether reportable? Yes/No

| attest to the accuracy and authenticity of this order/judgment