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Tarlochan Singh vs Kuldeep Singh And Another
2023 Latest Caselaw 9464 P&H

Citation : 2023 Latest Caselaw 9464 P&H
Judgement Date : 5 July, 2023

Punjab-Haryana High Court
Tarlochan Singh vs Kuldeep Singh And Another on 5 July, 2023
                                                    Neutral Citation No:=2023:PHHC:084198




                                                           2023:PHHC:084198

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                          CR-868 of 2022
                                          Date of decision: 05.07.2023

Tarlochan Singh
                                                                 ......Petitioner
                    vs.


Kuldeep Singh and another
                                                              ......Respondents

CORAM: HON'BLE MR. JUSTICE NAMIT KUMAR

Present: Mr. Hitesh Kumar Sammi, Advocate,
         for the petitioner.

NAMIT KUMAR, J. (ORAL)

1. Learned counsel for the petitioner submits that instant revision

petition has been rendered infructuous as in the main suit arguments have

been heard and the judgment has been reserved.

2. Dismissed as having become infructuous.




                                                    (NAMIT KUMAR)
05.07.2023                                             JUDGE
R.S.

         Whether speaking/reasoned                   Yes/No

         Whether Reportable                          Yes/No




Neutral Citation No:=2023:PHHC:084198

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